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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 70(2) in The Andaman and Nicobar Islands Excise Regulation, 2012

(2)Save as otherwise expressly provided in this Regulation, the provisions of the Code of Criminal Procedure, 1973 relating to search, seizure, arrest, detention, summons and investigation shall apply, as far as may be, to all action taken under this Regulation.