Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(vi) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (vi)to take such measures as to make agriculture risk free in changing climatic conditions and to promote climate smart agriculture practices amongst farmers;
