Delhi High Court - Orders
Delhi Institute Of Pharmaceutical ... vs Shri Ashish Sethi on 26 September, 2025
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1389/2023 & CM APPL. 44141/2023
DELHI INSTITUTE OF PHARMACEUTICAL SCIENCES AND
RESEARCH .....Petitioner
Through: None.
versus
SHRI ASHISH SETHI .....Respondent
Through: Mr. Nitin Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. Relist on 11.02.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:29