Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(b) in Tamil Nadu Preservation of Private Forests Rules, 1946

(b)the owners of forests in the said valley to lease the whole or portion of any forest to any member of the said hill tribes for the purposes of the said cultivation without the previous permission of the District Collector under section 3(l)(a) of the said Act.