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Allahabad High Court

Nand Kumar Ram (Naik) vs Shri Bikash Kumar Baidya, Commandant on 22 August, 2024

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:135428
 
Court No. - 1
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 8888 of 2023
 

 
Applicant :- Nand Kumar Ram (Naik)
 
Opposite Party :- Shri Bikash Kumar Baidya, Commandant
 
Counsel for Applicant :- Jaswant Rai
 

 
Hon'ble Salil Kumar Rai,J.
 

Disposed of.

For order, see order of date passed in Contempt Application (Civil) No. 616 of 2024.

Order Date :- 22.8.2024 Vipasha