Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 26 November, 2025
$~48 (25.11.2025)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through: Mr. Abhay Chauhan, Adv.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL
HEAD .....Respondent
Through: Ms. Priya Yadav, Adv.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 26.11.2025
1. This matter is being taken up today as 25.11.2025 was declared as holiday on the occasion of 350th anniversary of „Guru Teg Bahadur‟s Martyrdom Day‟.
2. It is already 04:30 PM. No time left.
3. List on 25.02.2026.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J. NOVEMBER 26, 2025 jai This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/11/2025 at 21:27:50