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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(3)(d) in The Goa Medical Council Rules, 1995

(d)if the Returning Officer receives more than one ballot paper from the one smaller cover or more than one smaller cover in any larger cover, all such ballot papers shall be treated as invalid.