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NCT Delhi - Section

Section 33 in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

33. Delegation of power.

- The Government may, by notification in the official gazette, direct that any powers conferred on it by or under this Act shall, subject to such conditions as may be specified in the direction, be also exercisable by such officer or authority subordinate to the Government as may be specified in the direction.