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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(i)"Agriculture" means the basic and applied science of soil and water management, crop and livestock production and management and betterment of rural people;