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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3B(2) in The U.P. Consumer Protection Rules, 1987

(2)A whole-time President other than serving or retired District Judge shall receive a consolidated remuneration equivalent to pay at the minimum of the scale of pay of a District Judge plus other allowances as admissible.