Section 269(2)(a) in The Cantonments Act, 2006

[Cites 0, Cited by 0] [Section 269(2)] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(2)(a) in The Cantonments Act, 2006

(a)to restrict the slaughter of any animal in any place on the occasion of any festival or ceremony, subject to such conditions as to prior or subsequent notice as the Chief Executive Officer with the previous sanction of the District Magistrate may, by public or special notice, impose in this behalf; or

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Union of India - Subsection

Section 269(2)(a) in The Cantonments Act, 2006