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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(2) in The Telecommunication Mobile Number Portability Per Port Transaction Charge and Dipping Charge Regulations, 2009

(2)The Authority may review and modify the Per Port Transaction charge and Dipping charge at the end of one year from the date of these regulations coming into force.