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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(xvii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xvii)create and promote on its own or through public private partnership infrastructure and post harvest handling of agricultural produce, cold storages, pre-cooling facilities, pack houses and all such infrastructure to develop modern market systems;