Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108A(1)] [Section 108A] [Entire Act]

Union of India - Subsection

Section 108A(1)(n) in The Customs Act, 1962

(n)the Post Master General within the meaning of clause ( j) of section 2 of the Indian Post Office Act, 1898; or