Rajasthan High Court - Jodhpur
Purushottam Brahmin vs Somwarnath on 22 May, 2019
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6513/2019
Purushottam Brahmin
----Petitioner
Versus
Somwarnath
----Respondent
For Petitioner(s) : Mr. Harish Purohit
HON'BLE MR. JUSTICE SANGEET LODHA
Order 22/05/2019 Put up tomorrow i.e. on 23.5.19, as prayed.
(SANGEET LODHA),J 46-vijcm/-
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