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[Cites 0, Cited by 0] [Section 118(6)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(6)(f) in Kolkata Municipal Corporation Building Rules, 2009

(f)in the case of a basement being used for a purpose as referred to in clause (i) of sub rule (2), the same must have sufficient numbers of access ways and exit ways so that the maximum travel distance is not more than 15 m. from any point,