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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Panchayat Adhyapak Samvarg (Employment and Conditions of Services) Rules, 2008

(1)By merger of the Shiksha Karmies appointed under the Madhya Pradesh Panchayat Shiksha Karmi (Recruitment and Conditions of Service) Rules, 1997;Explanation :
(i)Shiksha Karmi Grade-1 shall be merged on the post and pay scale of Varishth Adhyapak.
(ii)Shiksha Karmi Grade-2 shall be merged on the post and pay scale of Adhyapak.
(iii)Shiksha Karmi Grade-3 shall be merged on the post and pay scale of Sahayak Adhyapak.
(iv)Every person merged in Adhyapak Samvarg on dated 1-4-2007 while fixing his pay in Adhyapak Samvarg, a person having three year continuous service as a Shiksha Karmi shall be given the benefit of one increment in Adhyapak Samvarg. The date of next increment shall be effective from 1-4-2008.