Allahabad High Court
S.C. Gupta And Others vs The State Of U.P. And Others on 8 July, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 25612 of 2010 Petitioner :- S.C. Gupta And Others Respondent :- The State Of U.P. And Others Petitioner Counsel :- A.R. Dube,Rajesh Kumar Respondent Counsel :- C.S.C.,Ramendra Pratap Singh Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Notices have not returned back after service on respondent No.4. Let fresh steps be taken for service on respondent No.4.
Learned Standing Counsel appears for respondent No.1. Shri Ramendra Pratap Singh appears for respondent Nos.2 and 3. They will file counter affidavit within a further period of two weeks. List on 10th August, 2010.
Order Date :- 8.7.2010 SP/