Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Goa - Subsection Section 23(2) in The Goa, Daman and Diu School Education Act, 1984 (2)No prosecution shall be instituted under this section except on a complaint made by the Director or any person authorised by him in this behalf.
