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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Jharkhand - Subsection

Section 8B(ii) in Jharkhand Co-operative Societies Rules, 2008

(ii)or is in default of any loan taken from any nationalized bank, commercial bank, cooperative bank , financial institution, NABARD or any co-operative society registered under the 2008 Act.