Supreme Court - Daily Orders
M. Nithya vs Sbi General Insurance Company Limited on 6 January, 2023
Bench: Vikram Nath, B.V. Nagarathna
ITEM NO.13 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 39388/2022
(Arising out of impugned final judgment and order dated 28-02-2022
in CMA No. 1588/2021 28-02-2022 in CMA No. 887/2021 passed by the
High Court of Judicature at Madras)
M. NITHYA & ORS. Petitioner(s)
VERSUS
SBI GENERAL INSURANCE COMPANY LIMITED & ORS. Respondent(s)
(With IA No.204751/2022-CONDONATION OF DELAY IN FILING)
Date : 06-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. T. Harish Kumar, AOR
Mr. Navneet Dugar, Adv.
Mr. Subham Kothari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.01.07 11:40:34 IST Reason: