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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006

(2)Diamonds and precious and semi-precious stones shall be sold by public auction failing which by tender after valuation by Government approved valuer.