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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in Rajasthan Co-operative Societies Act, 1965

(3)Where the Registrar refuses to register a co-operative society, he shall communicate the order of refusal, together with the reasons therefor, to such of the applicants as may be prescribed.