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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1)(a) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(a)Transmission System Availability
(i)The transmission system availability shall be calculated element-wise on monthly basis, in the manner as provided in the Bihar Electricity Regulatory Commission (Multi Year Transmission Tariff and SLDC Charges) Regulations, 2018, as amended from time to time and any subsequent enactment thereof.
(ii)The deemed availability of the transmission elements under outage shall be as Specified in the Bihar Electricity Regulatory Commission (Multi Year Transmission Tariff and SLDC Charges) Regulations, 2018, as amended from time to time and any subsequent enactment thereof.
(iii)The element-wise monthly availability of the transmission system shall not be below the availability as given under: