Section 294(2)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

State of Uttar Pradesh - Subsection

Section 294(2)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(e)the procedure for the collection of land revenue by the [Land Management Committee] [Substituted by U.P. Act No. 37 of 1958.] under Section 276;

(ee)[ the costs to be recovered in respect of the processes mentioned in subsection (1) of Section 279] [Substituted by U.P. Act No. 12 of 1965.];