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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxxvii) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(xxxvii)"Plinth height" shall mean the height of the ground floor above the street level measured from the level of the centre of the adjoining street;