Section 31(3) in New Town, Kolkata Development Authority Act, 2007
(3)The Development Authority may associate with the Accounts Committee of the Development Authority such persons having special knowledge in public accounts and administration, not being members and not exceeding one-half of the members in such committee, and for such terms, as it thinks fit. Such persons shall not have the right to vote at the meeting of the Accounts Committee of the Development Authority.
