Section 74(1)(b) in The Maharashtra Maritime Board Act, 1996

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

(b)The salaries, fees, remunerations, allowances, pensions, gratuities, compassionate allowances or other moneys due to,-

(i)The Chairman, and other members of the Board;

(ii)The employees of the Board; and

(iii)The surviving relatives, if any, of such employees;

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