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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(4)(iii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iii)the amount of compensation paid by the Local Authority for the acquisition of such land;and