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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Maharashtra - Subsection

Section 108(1)(h) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(h)[* * * * *] [Clause (h) was deleted by Maharashtra 35 of 1963, Section 47(1)(b)]