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[Cites 0, Cited by 1] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(b) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(b)any other private college, means any person or body of persons permitted or deemed to be permitted under this Act to establish and maintain such other private college;