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[Cites 0, Cited by 0] [Section 28E(1)] [Section 28E] [Entire Act]

State of Maharashtra - Subsection

Section 28E(1)(g) in The Mumbai Municipal Corporation Act, 1888

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts.