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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2)(b) in The Maharashtra Casinos (Control and Tax) Act, 1976

(b)the form and manner of making application for a licence and the fees to be paid for its grant or renewal and the conditions subject to which it may be granted;