Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(2)(i) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(i)a copy of the intimation to the Court employee of the proposal to take action against him/her;