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[Cites 0, Cited by 0] [Section 331E(1)] [Section 331E] [Entire Act]

Union of India - Subsection

Section 331E(1)(a) in Rules of Procedure and Conduct of Business in Lok Sabha

(a)to consider the Demands for Grants of the concerned Ministries/ Departments and make a report on the same to the Houses. The report shall not suggest anything of the nature of cut motions;