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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(5) in Andhra Pradesh Co-Operative Societies Rules, 1964

(5)After an application for loan has been received, the Secretary [or the Mandal Parishad Development Officer] [Substituted for the words 'Block Development Officer' by G.O.Ms.No. 37, Agriculture & Coop. (Coop. IV), dated 28-1-2002. ] shall verify whether it contains all the necessary particulars and accompanied by the necessary documents. If any details are lacking, he shall ask the applicant to supply the omissions within a specified time.