Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Ashaben Mahipalsinh Thakore vs The Registrar Cooperative Societies ... on 17 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                     ITEM NO.52, 52.1             COURT NO.7               SECTION III

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

                     Petition for Special Leave to Appeal (C) No. 13215/2018
                     (Arising out of impugned final judgment and order dated
                     03-05-2018 in LPA No. 888/2017 passed by the High Court Of
                     Gujarat At Ahmedabad)

                     ASHABEN MAHIPALSINH THAKORE & ORS.                    Petitioner(s)
                                                     VERSUS
                     THE REGISTRAR COOPERATIVE SOCIETIES GUJARAT
                     STATE & ANR.                                         Respondent(s)

                     (With appln.(s) for exemption from filing c/c of the impugned
                     judgment, exemption from filing O.T., permission to file addl.
                     documents.)
                     WITH
                     SLP(C) No. 13329/2018 (III)
                     (With prayer for interim relief, exemption from filing c/c of
                     the impugned judgment, exemption from filing O.T. and
                     permission to file addl. documents)

                     Date : 17-05-2018 These matters were called on
                                           for hearing today.
                     CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE L. NAGESWARA RAO

                     For Petitioner(s)     Mr.    Mukul Rohatgi, Sr. Adv.
                                           Mr.    Amrendra Sfharan, Sr. Adv.
                                           Mr.    Mohit Paul, AOR
                                           Mr.    Dipan A. Desai, Adv.
                                           Mr.    Nitin Saluja, Adv.
                                           Mr.    Anugrah Niraj Ekka, Adv.

                     For Respondent(s)     Ms. Hemantika Wahi, AOR
                                           Ms. Vishakha, Adv.
                                           Ms. Mamta Singh, Adv.

                            UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

The stay granted by the High Court is extended Signature Not Verified till August, 2018.

Tag with SLP(C) Nos. 25266-25267/2013.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar