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Supreme Court - Daily Orders

The Commissioner Of Income Tax -10 vs M/S Synchem Chemicals (I) Ltd on 2 May, 2016

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.29                            COURT NO.12                  SECTION IIIA

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave   to    Appeal   (C)......CC   No(s).
     8031/2016

     (Arising out of impugned final judgment and order dated 13/10/2015
     in ITA No. 1812/2013 passed by the High Court of Bombay)


     THE COMMISSIONER OF INCOME TAX -10                                 Petitioner(s)

                                                  VERSUS

     M/S SYNCHEM CHEMICALS (I) LTD                                      Respondent(s)

     (with application(s) for c/delay in filing SLP and office report)


     Date : 02/05/2016 This petition was called on for hearing today.


     CORAM :             HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE R.K. AGRAWAL


     For Petitioner(s)              Mr. Mahinder Singh, ASG
                                    Ms. Rachana Srivastva, Adv.
                                    Mr. B. V. Balram Das, Adv.
                                    Mr. S. A. Haseeb, Adv.
                                    Mrs. Anil Katiyar, Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Leave granted.

To be heard along with Civil Appeal No. 9618/2010.

Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.05.03

(Ashwani Thakur) (Tapan Kr. Chakraborty) 16:11:35 IST Reason: COURT MASTER COURT MASTER