Supreme Court - Daily Orders
The Commissioner Of Income Tax -10 vs M/S Synchem Chemicals (I) Ltd on 2 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.29 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8031/2016
(Arising out of impugned final judgment and order dated 13/10/2015
in ITA No. 1812/2013 passed by the High Court of Bombay)
THE COMMISSIONER OF INCOME TAX -10 Petitioner(s)
VERSUS
M/S SYNCHEM CHEMICALS (I) LTD Respondent(s)
(with application(s) for c/delay in filing SLP and office report)
Date : 02/05/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Mahinder Singh, ASG
Ms. Rachana Srivastva, Adv.
Mr. B. V. Balram Das, Adv.
Mr. S. A. Haseeb, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 9618/2010.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.05.03(Ashwani Thakur) (Tapan Kr. Chakraborty) 16:11:35 IST Reason: COURT MASTER COURT MASTER