Calcutta High Court
Osa Vendita Pvt. Ltd vs Bausch & Lomb India Pvt. Ltd on 11 April, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
A.P. No. 206 of 2016
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
OSA VENDITA PVT. LTD.
Versus
BAUSCH & LOMB INDIA PVT. LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: April 11, 2016.
Appearance:
Mr. Rishav Banerjee, Adv.
Mr. Shayak Chakraborty, Adv.
... for the petitioner
Mr. Siddhartha Banerjee, Adv.
Mr. Suchayan Banerjee, Adv.
...for the respondent
The Court: Let the affidavit of service filed in Court today be taken on record.
Having heard the learned advocates for the parties and upon perusing the instant application, this Court requests Mr. Samit Talukdar, Senior Advocate, to be present in Court on next Monday (18.04.2016) in connection with the instant application.
(BISWANATH SOMADDER, J.) sg.