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State of Meghalaya - Section

Section 95 in The Meghalaya Police Act, 2010

95. Working hours.

The State Government may take effective steps to ensure that the average hours of duty of a police officer do not normally exceed eight hours a day:Provided that in exceptional situations, the duty hours of a police officer may extend up to 12 hours or beyond. In such cases adequate compensation and facilities shall be provided to the police personnel.