Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Merchant Shipping (Crew Accommodation) Rules, 1960 21. [53] [Substituted by G.S.R. 61, dated 6th January, 1967] lux immediately in front of any drawer, bookcase, clothes locker, wardrobe and toilet mirror.
