Section 27(4) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(4)The [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall hold office for a term of five years from the date on which he enters upon his office [* * *] [The words 'or till he/she completes the age of sixty-five years, whichever is earlier' omitted by U.P. Act 35 of 2006, Section 9(b).]:Provided that the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] may by writing under his hand addressed to the [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the General Council resign his office, and shall cease to hold his office on the acceptance by the General Council of such resignation.
