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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The Indian Foreign Service Branch 'B' Rules, 2017

(3)Regular vacancies in the Principal Private Secretary Grade shall be filled by promotion through selection of regular officers of the Private Secretary Grade who have on the crucial date undergone and successfully completed such mandatory training programme(s) as may be prescribed by the Ministry of External Affairs and rendered not less than eight years approved service in that Grade.