Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Safeguard Measures (Quantitative Restrictions) Rules, 2012

(f)"quantitative restrictions' means any specific limit on quantity of goods imposed as a safeguard measure under the Act;