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Delhi High Court - Orders

Lg Polymers India Private Limited vs S.J. Polymers & Anr on 4 November, 2023

                                     $~2
                                     *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                                     +          CS(COMM) 646/2021
                                                LG POLYMERS INDIA PRIVATE LIMITED
                                                                                                                      .....Plaintiff
                                                                        Through:               Mr. Kshitiz Arya, Adv. (through
                                                                                               VC).

                                                                                   versus

                                                S.J. POLYMERS & ANR.
                                                                                                                   .....Defendant
                                                                        Through:               Mr. Vasudev Soni, Adv. (Mob. No.
                                                                                               9654334334).

                                                CORAM:
                                                JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
                                                KUMAR GARG (DHJS)
                                                             ORDER

% 04.11.2023 IA No. 16521/2021 (by plaintiff u/O XXXIX Rules 1 & 2 CPC) & IA No. 16522/2021 (by plaintiff for exemption from pre- institution mediation u/s 12A of the Commercial Courts Act)

1. Pleadings qua the captioned IA are already complete. CS(COMM) 646/2021

2. Pleadings in the matter are already complete and the matter is at the stage of admission/denial of documents.

3. Soft copy as well as hard copy of the Joint Document Schedule already filed.

4. It is submitted that the defendants have not filed any document in the present matter.

5. As per office note, hard copy of documents not filed by the plaintiff.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 23:21:48

6. Learned counsel for plaintiff submits that he has filed hard copy of documents on 30/10/2023. Let appropriate steps be taken for getting the same placed on record.

7. Re-notify the matter for admission/denial of documents and further proceedings on 22nd January, 2024.

DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 4, 2023/v Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 23:21:48