Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Tamilnadu - Subsection Section 127(5) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (5)Boarding. - The boarding and schooling of poor pupils residing in places where suitable schools are not available - Article 159.