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Union of India - Section

Section 33 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

33. Further experience obligatory in certain circumstances.

- If a candidate is found ignorant in subjects the lack of knowledge in which would endanger a ship or life of persons on board, he may be required to perform further service at sea for such period as the Examiner deems fit but not exceeding six months in any case, before he may be allowed to present himself for the re-examination.