Calcutta High Court (Appellete Side)
M/S. Orient Blacksman Pvt. Ltd vs Sandip Nayak & Ors on 9 June, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
09.06.2015
26.
as
M.A.T. 111 of 2015
With
C.A.N.1012 of 2015
M/s. Orient Blacksman Pvt. Ltd.
Versus
Sandip Nayak & Ors.
With
M.A.T. 133 of 2015
Sandip Nayak
Versus
State of West Bengal & Ors.
Mr. Hirak Kumar Miytra,
Mr. Dipta Bhanu Dutt,
Ms. Arpita Basu.
...for the Appellant (In MAT
111/15 & Respdt. No.14 (In MAT
133/15).
Mr. S. N. Mukherjee,
Mr. Saptangsu Basu,
Mr. Sagar Banerjee,
Mr. A. Banerjee,
Mr. S. Llahiri.
...for the Respondent/Writ
Petitioner (In MAT 111/15) & Appellant (In MAT 133/15).
Mr. Biswajit Basu, Mr. S. Banik.
...for the Respondent No.15.
Mr. Tapan Kumar Mukherjee, Mr. Bikash Kumar Mukherjee.
...For the State.
Mr. L. K. Gupta, Mr. Ekramul Bari, Mr. S. Mondal.
...for the H. S. Council.
List it on 18.6.2015 at 2.00 P.M. for further hearing.
(Manjula Chellur, Chief Justice) ( Joymalya Bagchi J.) 2