Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Assam - Subsection Section 66(a) in The Assam Highway Act, 1989 (a)a fine which may extend to two hundred fifty rupees or first offence, and in case of second conviction in relation to the same encroachment,
