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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(A) in The Hemchandracharya North Gujarat University Act, 1986

(A)University Officers-
(i)The Chancellor,
(ii)The Vice-Chancellor,
(iii)[ The last Ex-Vice-Chancellors of the University residing in the State,] [Substituted by Gujarat 25 of 2003, dated 17th September 2003 (w.r.e.f 26-06-2003)]
(iv)The Pro-Vice-Chancellor, if any,
(v)The Registrar,
(vi)The University Librarian;